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State of Jharkhand - Section

Section 17 in The Bihar Primary and Middle Education Rules, 1961

17. Records to be maintained in schools.

- Every such school shall have an attendance register, an admission register, an inspection register, a visitors' book, a register of transfer certificates received and issued, and account books, each of which must be kept in such form as the Department may prescribe. The school shall also maintain such other registers and books as the Department may prescribe from time to time.