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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Rajasthan - Subsection

Section 62(2)(ii) in Chit Funds (Rajasthan) Rules, 1989

(ii)On an approval of the said proposal by the officer empowered to approve such a proposal referred above, the officer empowered to compound the offence shall send an intimation in writing in that behalf to that person specifying therein.