Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Rajasthan - Subsection Section 105(5) in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955 (5)Oath for person making affidavit. - "I swear that this my declaration is true; that it conceals nothing; and that no part of it is false, so help me God".
