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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in Cigarettes (Regulation of Production, Supply and Distribution) Act, 1975

(2)Save as otherwise provided in sub-section (1), the provisions of the Code of Civil Procedure, 1908 (5 of 1908), shall, as far as apply to every proceeding referred to in sub-section (1).