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Himachal Pradesh High Court

Basant Lal Rajta vs . Jaya Nand Sharma on 16 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Basant Lal Rajta vs. Jaya Nand Sharma FAO No. 16 of 2022.

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16.03.2022. Present: Mr. Y.P. Sood, Advocate, for the appellant.

Mr. J.L. Bhardwaj, Advocate, for the respondent.

Notice. Mr. J.L. Bhardwaj, Advocate, appears and waives service of notice on behalf of the respondent.

Tag with FAO No. 66 of 2021.

16th March, 2022.

(krt) to (Tarlok Singh Chauhan) Judge ::: Downloaded on - 16/03/2022 20:18:50 :::CIS