Himachal Pradesh High Court
Basant Lal Rajta vs . Jaya Nand Sharma on 16 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Basant Lal Rajta vs. Jaya Nand Sharma FAO No. 16 of 2022.
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16.03.2022. Present: Mr. Y.P. Sood, Advocate, for the appellant.
Mr. J.L. Bhardwaj, Advocate, for the respondent.
Notice. Mr. J.L. Bhardwaj, Advocate, appears and waives service of notice on behalf of the respondent.
Tag with FAO No. 66 of 2021.
16th March, 2022.
(krt) to (Tarlok Singh Chauhan) Judge ::: Downloaded on - 16/03/2022 20:18:50 :::CIS