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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Haryana - Subsection

Section 63(1) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(1)Every drain shall -
(a)be of a suitable size, and if it is intended for the conveyance of foul water shall have an internal diameter of not less than 100 mm.
(b)be laid with a suitable fall and where practicable in a direct line. The standard gradient shall be 1 in 40 for a 100 mm drain and 1 in 80 for 150 mm drain. The maximum and minimum gradients shall respectively be 1 in 20 and 1 in 80 for a 100 mm drain and 1 in 40 and 1 in 140 respectively for a 150 mm drain.