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[Cites 0, Cited by 0] [Section 213] [Entire Act]

State of Odisha - Subsection

Section 213(c) in Grama Panchayats Rules, 1968

(c)After a candidate is selected the Grama Panchayat shall write to the District Panchayat Officer for his approval under Rule 212. The Panchayat shall forward a copy of each of the Resolution under Clauses (a) and (b) above to the District Panchayat Officer.