Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

(2)The power to appoint the trustees shall be vested with the Corporation and all such appointments shall be made in writing.