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State of Tamilnadu - Section

Section 9 in Tamil Nadu Uniform System of School Education Act, 2010

9. Powers and functions of Board.

- It shall be the duty of the Board to take all such steps as it may think fit for ensuring uniform system of school education in the State. The Board shall,-
(a)prescribe the common syllabus and text books for each Standard and each course of study in the school;
(b)prescribe the norms for conducting the examinations and the minimum standards for the award of certificate;
(c)evaluate the standard of school education and suggest recommendations for improvement of school education;
(d)constitute such number of committees as it may think fit, for the consideration of any business;
(e)advise the Government upon the action to be taken for the purpose of implementing the uniform system of school education; and
(f)perform such other functions as may be prescribed.