Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 22(4) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003 (4)Recoveries made under this rules shall be credited as they are made to the subscriber's account in the Fund.
