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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Bihar - Subsection

Section 56(1) in Bihar Inland Vessels Rules, 2013

(1)The master of all inland vessels shall ensure that the vessel is provided with appliances and equipment for fire fighting and for protection from danger or explosion in accordance with theses rules and that the crew of the vessel are well conversant with the use of theses appliances.