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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(4) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(4)The Appellate Authority shall register the appeals received by him in a register to be called the Register of Appeals, which shall be maintained in Form No. IX.