Delhi High Court - Orders
Red Lynx Confederation vs Central Zoo Authority & Ors on 26 November, 2020
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 372/2020 & CRL.M.A. 5586/2020
RED LYNX CONFEDERATION ..... Petitioner
Through None.
versus
CENTRAL ZOO AUTHORITY & ORS ..... Respondents
Through Mr Rahul Sharma, Advocate with
Mr C.K. Bhatt, Advocate for respondent nos. 4.5
and 6.
Mr Dev P. Bhardwaj, CGSC for UOI for R2,5,6
& 7.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 26.11.2020 [Hearing held through videoconferencing] None appears for the petitioner. In the interest of justice, list on 05.01.2021.
VIBHU BAKHRU, J NOVEMBER 26, 2020 pkv Signature Not Verified digitally signed by:DUSHYANT RAWAL