Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 128 in The Goa Panchayat Raj Act, 1994 128. Publication of names of members. - The names of members elected to any Zilla Panchayat shall be reported to the Government which shall notify the same in the Official Gazette.
