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[Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act]

State of Manipur - Subsection

Section 164(2)(xxviii) in The Manipur Co-operative Societies Act, 1976

(xxviii)prescribe the sums which, in addition to those referred to in Section 65 (1) shall be deduced from profits before arriving at the profits for the purpose of Section 65 (2);