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State of Tamilnadu - Section

Section 96 in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

96. Election of Chairman of Wards Committee.

- The Chairman of the Wards Committee shall be elected by and from among the elected Councillors of the wards coming under the jurisdiction of the Wards Committee in the manner prescribed in these rules at an election meeting specially convened for this purpose.