Section 43(c) in Andhra Pradesh Co-Operative Societies Act, 1964

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State of Andhra Pradesh - Subsection

Section 43(c) in Andhra Pradesh Co-Operative Societies Act, 1964

(c)provide moneys to a society

(i)for the purchase of shares of other societies ; or

(ii)to enable it to provide moneys to another society to purchase shares in other societies ;