Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(11) in The Armed Forces Tribunal (Procedure) Rules, 2008 (11)No legal practitioner shall employ as his clerk any person who is prohibited in the sub-rule (b) above. ___________
