Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 370] [Entire Act] State of Andhra Pradesh - Subsection Section 370(b) in Andhra Pradesh Municipalities Act, 1965 (b)compound any offence against this Act, the rules, bye-laws or regulations which has been specified as compoundable in Schedule VI;
