Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 342 in Bihar Education Code, 1961 342. Forbidden practices. - The rules contained in this chapter dealing with spittings, smoking, gambling, etc., politeness to masters or visitors, membership of clubs and societies, and attendance at political meetings, should be enforced.
