Rajasthan High Court - Jaipur
Smt. Poonam Devi Choudhary @ Pooja W/O ... vs State Of Rajasthan on 8 April, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous 2nd Bail Application No. 2467/2022
Smt. Poonam Devi Choudhary @ Pooja W/o Late Omprakash,
R/o Sahunagar Cement Factory Ps Mantown Sawai Madhopur (At
Present Confined At Distt. Jail Sawai Madhopur)
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Umesh Dixit, Adv. For Respondent(s) : Mr. M.K. Sheoran, PP For Complainant(s) : Mr. Ashindra Gautam, Adv.
HON'BLE MR. JUSTICE INDERJEET SINGH Order 08/04/2022
1. The present second bail application has been filed under Section 439 Cr.P.C. The petitioner has been arrested in connection with FIR No.89/2020 Registered at Police Station Mahila Thana, Sawai Madhopur for the offence(s) under Sections 363, 366-A, 372, 342, 120-B, 376-D of IPC and Section 5, 6 of the POCSO Act.
2. Counsel for the petitioner submits that the petitioner has been falsely implicated in this matter. Counsel further submits that the petitioner is a widow lady having children and she is in custody since 12.10.2020. Counsel further submits that the co- accused persons have already been released on bail and conclusion of trial may take long time. Counsel further submits that according to the statement of victim (PW-1), the allegation against the petitioner is that she introduced the victim with other co-accused persons.
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3. Learned Public Prosecutor assisted by counsel for the complainant has opposed the bail application.
4. Considering the material on record and taking into account the facts and circumstances of the case and the fact that the petitioner is a widow lady and without expressing any opinion on the merits of the case, this petition is allowed. Petitioner be admitted to regular bail subject to satisfaction of the trial Court. Office is directed to send a copy of this order to the concerned trial Court through e-mail/fax, for necessary compliance.
(INDERJEET SINGH),J JYOTI /232 (Downloaded on 11/04/2022 at 09:00:00 PM) Powered by TCPDF (www.tcpdf.org)