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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1)(iv) in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

(iv)Such Laboratory Assistants, who are having the qualification of I.Sc. and have completed the 15 years of his service and fulfill other qualifications for promotion, will be promoted to this cadre under the condition.