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[Cites 0, Cited by 0] [Section 189(4)] [Section 189] [Entire Act]

State of Maharashtra - Subsection

Section 189(4)(d) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(d)subject to the provisions of the next succeeding section, refuse such permission for reasons which shall be communicated to the applicant in writing.