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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(i) in R V University Act, 2019

(i)to provide instruction, teaching, training, research, consultancy and development in various disciplines in areas such as Technical Education, Finance, Management, Teaching-Learning, Liberal arts, Humanities, Arts, Health Care to Include Medicine, Dentistry, Pharmacy, Nursing, Allied Health and Law including other allied fields of development and make provisions for research, advancement and dissemination of knowledge on these fields;