Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 2 November, 2017
THE HIGH COURT OF MADHYA PRADESH
AC-27-2015
sh
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION GOVT. OF M.P.)
e
14
ad
Jabalpur, Dated : 02-11-2017
Pr
None for the applicant even in the passover round.
Shri Ankit Agrawal, learned Government Advocate for the
a
hy
respondent-State.
As prayed, list the matter in the first week of December, ad 2017.
M (SUJOY PAUL) of JUDGE rt ou C mohsin h ig MOHAMMED H MOHSIN QURESHI 2017.11.03 11:27:37 +05'30'