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[Cites 0, Cited by 1] [Section 79(2)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(2)(ii) in The Companies Act, 1956

(ii)the resolution specifies the maximum rate of discount [* * *] [Certain words omitted by Act 41 of 1974, Section 9 (w.e.f. 1.2.1975) ] at which the shares are to be issued: