Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs Samsung India Electronics Ltd. on 20 September, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.6 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20512/2018
(Arising out of impugned final judgment and order dated 28-07-2017
in ITA No. 502/2017 passed by the High Court Of Delhi At New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX DELHI Petitioner(s)
VERSUS
SAMSUNG INDIA ELECTRONICS LTD. Respondent(s)
IA 84731/2018-CONDONATION OF DELAY IN FILING.
Date : 20-09-2018 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. H. Raghavendar Rao, Adv.
Mr. D. Bharukha, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Balbir Singh, Sr. Adv.
Mr. Sachit Jolly, Adv.
Ms. Anuradha Dutt, Adv.
Ms. Fereshte D. Sethna, Adv.
Mr. Aarush Bhatia, Adv.
Mr. Kunal Dutt, Adv.
Ms. B. Vijayalakshmi Menon, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 24.09.2018.
Let the file in SLP(C) No. 13410/2018 be sent in the Court on the above said next date of hearing.
Signature Not Verified(ASHWANI THAKUR) Digitally signed by ASHWANI KUMAR Date: 2018.09.22 (ANITA AHUJA) COURT MASTER (SH) 10:29:15 IST Reason: COURT MASTER