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[Cites 0, Cited by 0] [Section 172] [Entire Act]

State of West Bengal - Subsection

Section 172(6) in The West Bengal Motor Vehicles Rules, 1989

(6)A passenger or the driver or the conductor or helper shall not drink alcohol or consume any kind of drug, narcotics, in any class of motor vehicle while in motion or at rest, in a public place.