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State of Punjab - Section

Section 42 in Punjab Jail Manual, 1996

42. Visits by official visitors.

(1)Commissioners and Sessions Judges are required to visit the jails at their head-quarters once in three months, and, once a month respectively, and those in other districts of their divisions when on tour.
(2)District and Sub-Divisional Magistrates or Magistrate subordinate to them and appointed by them in this behalf are to visit the jails in their several jurisdictions once a month.