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[Cites 0, Cited by 0] [Section 87] [Entire Act]

Bombay Presidency - Subsection

Section 87(7) in The Bombay University Act, 1974

(7)At the time of admission, every student shall sign a declaration to the effect that he submits himself to the disciplinary jurisdiction of the Vice-Chancellor and the other officers and authorities of the University and the authorities of the colleges and institutions, and shall observe and abide by the rules made by the Vice-Chancellor in that behalf, and in so far as they may apply, the supplementary rules made by the Principals of Colleges and Heads of Institutions.