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State of Andhra Pradesh - Section

Section 20 in Andhra Pradesh Scheduled Commodities Dealers (Licensing, Storage and Regulation) Order, 2016

20. Validity of this order.

- This order shall remain in force concurrently with the validity of the Central Orders issued in G.S.R. No.929(E) dated 29.9.2016, S.O.No.3341(E) dated 27.10.2016, S.O.No.1288(E) dated 25.4.2017 and S.O.No.1600(E), dated 17.5.2017 further orders that may be issued from time to time by the Central Government.