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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Odisha - Subsection

Section 104(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)stripping of form work used in concreting work commences until the concrete on such form work is fully set, examined and certified to this effect by the responsible person and record of such examination and certification is maintained;