Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

NCT Delhi - Subsection

Section 76(1)(j) in Delhi Co-operative Societies Act, 1972

(j)an order made by the Registrar under section 63 directing the winding up of a co-operative society;