Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(4) in Assam General Sales Tax Act, 1993

(4)The function of the Tribunal may be discharged by any of the members sitting in benches of two or more members as may be determined by the President.