Delhi High Court - Orders
Sh Amrish Tyagi & Anr vs The State Govt Of Nct Delhi on 21 August, 2025
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 281/2021
SH AMRISH TYAGI & ANR ......Petitioners
Through: Mr. Shailesh Tiwari, Mr. Hem
Kumar, Advocates for the Petitioner
along with Petitioner in person.
versus
THE STATE GOVT OF NCT DELHI .....Respondent
Through: Mr. Hemant Mehla, APP for the State
along with SI Paramjeet, PS Ranhola.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 21.08.2025
1. It is already 4:50 PM. Due to paucity of time, it is not possible to take up the matter today.
2. Re-notify on 9th December, 2025.
SANJEEV NARULA, J AUGUST 21, 2025/MK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/08/2025 at 23:45:20