Gujarat High Court
Batliboi vs Sparta on 15 June, 2012
Author: Akil Kureshi
Bench: Akil Kureshi
Gujarat High Court Case Information System
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IAAP/38/2012 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
PETN.
UNDER ARBITRATION ACT No. 38 of 2012
=========================================================
BATLIBOI
LTD - Petitioner(s)
Versus
SPARTA
CEMENTS AND INFRA LTD - Respondent(s)
=========================================================
Appearance
:
MR
VIMAL M PATEL for
Petitioner(s) : 1,
None for Respondent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE AKIL KURESHI
Date
: 15/06/2012
ORAL
ORDER
Notice returnable on 13.7.2012.
(Akil Kureshi,J.) (raghu) Top