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Supreme Court - Daily Orders

Commissioner Of Income Tax vs M/S. Shiv Agrevo Ltd. on 9 May, 2018

Bench: Adarsh Kumar Goel, Indu Malhotra

     ITEM NO.10                                  COURT NO.10                     SECTION XV

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14397/2018

     (Arising out of impugned final judgment and order dated 01-08-2017
     in DBITA No. 348/2011 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     COMMISSIONER OF INCOME TAX, KOTA                                            Petitioner(s)

                                                         VERSUS

     M/S. SHIV AGREVO LTD.                                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.61495/2018-CONDONATION OF DELAY
     IN FILING)

     Date : 09-05-2018 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                              HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                      Mr. P.K. Mullick,Adv.
                                            Mr. Balendu Shekhar,Adv.
                                            Ms. Kirti Dua,Adv.
                                            Mrs. Anil Katiyar, AOR
     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

List the matter after re-opening to enable the learned counsel for the petitioner to show that in the first year in question the commencement of production was in the year 1997 when the income was less than 60 lakhs not in 1998 when three crores was the limit for claiming benefit of Section 80-IB of the Income Tax Act as SSI unit. (MADHU BALA) Signature Not Verified (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) Digitally signed by MADHU BALA Date: 2018.05.09 BRANCH OFFICER 17:06:44 IST Reason: