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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Forest Produce (Storage and Depot) Rules, 1989

1. Short title and application.

(1)These Rules may be called the Andhra Pradesh Forest Produce (Storage and Depot) Rules 1989.
(2)The Rules shall extend to the whole of the State of Andhra Pradesh except the Depots established by the Government Departments and Government undertakings.