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[Cites 0, Cited by 0] [Section 547(2)] [Section 547] [Entire Act]

State of Odisha - Subsection

Section 547(2)(e) in Orissa Municipal Rules, 1953

(e)be so constructed as to leave a space of at least 3 sq. feet for ventilation between the walls and roof, or in the alternative be ventilated by windows of sufficient size;