Gujarat High Court
Ravindrabhai Chhotabhai Patel vs State Of Gujarat & on 17 July, 2013
Author: Harsha Devani
Bench: Harsha Devani
RAVINDRABHAI CHHOTABHAI PATEL....Petitioner(s)V/SSTATE OF GUJARAT C/SCA/353/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 353 of 2013 ================================================================ RAVINDRABHAI CHHOTABHAI PATEL....Petitioner(s) Versus STATE OF GUJARAT & 7....Respondent(s) ================================================================ Appearance: MR MTM HAKIM, ADVOCATE for the Petitioner(s) No. 1 GOVERNMENT PLEADER for the Respondent(s) No. 1 MR JIGAR P RAVAL, ADVOCATE for the Respondent(s) No. 7 - 8 NOTICE SERVED BY DS for the Respondent(s) No. 1 - 6 ================================================================ CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI Date : 17/07/2013 ORAL ORDER
Heard Mr. M.H. Joshi, learned senior advocate with Mr. M.T.M. Hakim, learned advocate for the petitioner and Mr. M.C. Bhatt, learned senior advocate with Mr. Jigar Raval, learned advocate for respondent No.7.
Arguments are concluded. Matter to be posted for dictation of judgment on 18th July, 2013.
(HARSHA DEVANI, J.) Vahid Page 1 of 1