Allahabad High Court
Pramod Kumar Mittal & Anr. vs U.P. Rajkiya Nirman Nigam Ltd.,Thru. ... on 2 July, 2010
Bench: Uma Nath Singh, Devendra Kumar Arora
Court No. - 2 Case :- SERVICE BENCH No. - 889 of 2010 Petitioner :- Pramod Kumar Mittal & Anr. Respondent :- U.P. Raj kiya Nirman Nigam Ltd.,Thru. Its M.D. & Anr. Petitioner Counsel :- S.R. Gupta,Ratnesh Tripathi Respondent Counsel :- C.S.C.,Shishir Jain Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora J. Sri S.R. Gupta, learned counsel for petitioners, prays for and is granted a week's time for arguments. List thereafter.
Order Date :- 2.7.2010 Suresh/-