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Allahabad High Court

Pramod Kumar Mittal & Anr. vs U.P. Rajkiya Nirman Nigam Ltd.,Thru. ... on 2 July, 2010

Bench: Uma Nath Singh, Devendra Kumar Arora

Court No. - 2
Case :- SERVICE BENCH No. - 889 of 2010

Petitioner :- Pramod Kumar Mittal & Anr.

Respondent :- U.P. Raj kiya Nirman Nigam Ltd.,Thru. Its M.D. & Anr.
Petitioner Counsel :- S.R. Gupta,Ratnesh Tripathi

Respondent Counsel :- C.S.C.,Shishir Jain

Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora J. Sri S.R. Gupta, learned counsel for petitioners, prays for and is granted a week's time for arguments. List thereafter.

Order Date :- 2.7.2010 Suresh/-