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Supreme Court - Daily Orders

Fortis Hospital Ltd. vs Acit, Circle-9(2) New Delhi on 6 January, 2022

Bench: Uday Umesh Lalit, S. Ravindra Bhat, Hrishikesh Roy

     ITEM NO.17                    Court 2 (Video Conferencing)             SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   20900/2021

     (Arising out of impugned final judgment and order dated 29-07-2021
     in ITA No. 132/2021 passed by the High Court Of Delhi at New Delhi)

     FORTIS HOSPITALS LTD.                                                  Petitioner(s)

                                                     VERSUS

     ACIT, CIRCLE-9(2) NEW DELHI                                         Respondent(s)

     (FOR ADMISSION and I.R. )

     Date : 06-01-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                             HON'BLE MR. JUSTICE HRISHIKESH ROY


     For Petitioner(s)                 Mr.   Ajay Vohra Sr. Advocate,
                                       Ms.   Kavita Jha, AOR
                                       Mr.   Rohit Jain, Adv.
                                       Mr.   Aniket D. Agarwal , Adv.
                                       Ms.   Manisha Sharma, Adv.
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We see no reason to interfere. The Special Leave Petition is dismissed.

Pending applications, if any, shall stand disposed of.

(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by Indu Marwah Date: 2022.01.06 18:11:14 IST Reason: