Supreme Court - Daily Orders
Fortis Hospital Ltd. vs Acit, Circle-9(2) New Delhi on 6 January, 2022
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Hrishikesh Roy
ITEM NO.17 Court 2 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20900/2021
(Arising out of impugned final judgment and order dated 29-07-2021
in ITA No. 132/2021 passed by the High Court Of Delhi at New Delhi)
FORTIS HOSPITALS LTD. Petitioner(s)
VERSUS
ACIT, CIRCLE-9(2) NEW DELHI Respondent(s)
(FOR ADMISSION and I.R. )
Date : 06-01-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Ajay Vohra Sr. Advocate,
Ms. Kavita Jha, AOR
Mr. Rohit Jain, Adv.
Mr. Aniket D. Agarwal , Adv.
Ms. Manisha Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We see no reason to interfere. The Special Leave Petition is dismissed.
Pending applications, if any, shall stand disposed of.
(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by Indu Marwah Date: 2022.01.06 18:11:14 IST Reason: