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[Cites 0, Cited by 0] [Section 588(2)] [Section 588] [Entire Act]

State of West Bengal - Subsection

Section 588(2)(ii) in The Calcutta Municipal Corporation Act, 1980

(ii)to assist the Municipal Commissioner or any other officer or employee of the Corporation reasonably demanding his aid for the lawful exercise of any power vesting in the Corporation or the Municipal Commissioner or such officer or employee under this Act or the rules or the regulations made thereunder.