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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(h) in United Provinces Medical Act, 1917

(h)one member to be elected by the medical graduates of the [Universities of Allahabad and Lucknow.] [Substituted for 'University of Allahabad' by s. 2 (2) of U. P. Act V of 1922.]