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State of Andhra Pradesh - Section
Section 21 in Andhra Pradesh Forest Settlement Rules, 1969
21.
[x x x x x x x x x x]Appendix 1Form 1(See Rule 15)Register `A' of claims to lands, Rights to forest produce, or easements in the proposed reserved forests| Number | Names of claimants | Date of presentation of claims | Nature and extent of claims preferred | Remarks |
| (1) | (2) | (3) | (4) | (5) |
| No | Names of claimants | Date of presentation of claims | Nature and extent of claims preferred | Brief summary of evidence adduced in supportof claims | Brief summary of Divisional Forest Officer'sarguments and evidence produced by him | Brief abstract of decision and final disposalof the claims, by the Forest Settlement officer | Brief abstract of decision if any, of court,of final appeal and settlement. |
| (1) | (2) | (3) | (4) | (5) | (6) | (7) | (8) |