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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(5) in The Orissa Factories Rules, 1950

(5)[ At such visits, the Certifying Surgeon, after examining a worker shall issue a certificate of fitness in Form No. 30. The record of examination and re-examination carried out shall be kept in the custody of the manager of the factory. The record of each examination carried out under Sub-rules (1) and (2), including the nature and the results of the tests, shall also be entered by the Certifying Surgeon in a health register in Form No. 31.] [Substituted vide Orissa Gazette Extraordinary No. 1089/29.7.1987-SRO No 501/87/22.7.1997.]