Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 255(6)] [Section 255] [Entire Act] Union of India - Subsection Section 255(6)(c) in The Merchant Shipping Act, 1958 (c)advertise a price for passage tickets at the port or place in excess of the price communicated to the pilgrim officer under sub-section (3); or