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[Section 34]
[Entire Act]
State of Punjab - Subsection
Section 34(2) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020
| (i) | Administrative Secretary, Department of Healthand Family Welfare, Punjab; | : Chairperson |
| (ii) | Director Health Services (Family Welfare),Punjab; and | : Member |
| (iii) | one Law Officer to be nominated by the StateGovernment. | : Member |