Section 7 in Kerala Water Supply and Sewerage Act, 1986
7. Remuneration of the Chairman, the Managing Director and the Technical Member.
- The Chairman, the Managing Director [the Technical Member and the Accounts Member] [Substituted 'and the Technical Member' by Act No. 6 of 1993, dated 2.3.1993.] shall be paid from the Authority's fund such remuneration as may be fixed by the Government from time to time.
