Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 34] [Entire Act] State of Tamilnadu - Subsection Section 34(5) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 (5)Nothing contained in this section shall apply to the inams referred to in section 41.
